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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(d) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(d)apply any extraneous matter. such as water, oil, grease or any moulding material in such monument or part thereof, or