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[Cites 0, Cited by 0] [Section 161A] [Entire Act]

Bengal Presidency - Subsection

Section 161A(e) in Police Regulations, Bengal , 1943

(e)Officers-in-charge of police-stations along the line of march shall supply any requisitions received from the officer in command of the police party accompanying the troops, and shall maintain a watch over all bad characters living in the neighbourhood of encampments or the line of march.