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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(1)There shall be a Ward Sabha for each ward or territorial electoral constituency of Gram Panchayat. All persons registered under the electoral roll of the ward shall be members of the concerned Ward Sabha.