Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 36 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

36. Description of deponent:

- Every person making an affidavit shall subscribe his full name, the name of his father, his age, place of residence and his trade or occupation.