Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(4)(a) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(a)articles of stationers may be obtained form the Controller of Printing and Stationery, Punjab or from open market at the competitive rates subject to the maximum expenditure limit given in the appendix to these rules, by the Panchayat Samiti and the Zila Parishad;