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State of Chattisgarh - Section

Section 39 in The Chhattisgarh Motor Vehicles Rules, 1994

39. Effectiveness of Conductor's Licence Issued by any other State than the State of Chhattisgarh.

- A person can act as a conductor having conductor's licence issued in any other State only if the stage carriage is operating in the State of Chhattisgarh under the reciprocal transport agreement entered with the State Government.