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Madras High Court

K.Sugumaran vs The District Manager (Tasmac Ltd.) on 22 October, 2024

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                                                    Writ Petition Nos.9406 & 9408 of 2024

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 22.10.2024

                                                       CORAM

                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                       Writ Petition Nos.9406 & 9408 of 2024
                                                        and
                                        W.M.P.Nos.10415 & 10418 of 2024


                     K.Sugumaran
                     S/o.Kalyanam                    ... Petitioner in W.P.No.9406 of 2024

                     S.Dhandayuthapani
                     S/o.Sathiyamoorthy              ... Petitioner in W.P.No.9408 of 2024

                                                          Vs.

                     1.The District Manager (TASMAC Ltd.),
                       District Manager Office,
                       R.S.No.461/2, Master Plan Complex,
                       Mannargudi Road, Vilamal,
                       Tiruvarur District - 610 004.

                     2.The Assistant Manager (Accounts),
                       TASMAC Ltd., Arakkonam,
                       Thiruvarur District.      ... Respondents in both W.Ps.

                                  Writ Petitions filed under Article 226 of the Constitution of
                     India seeking issuance of a Writ of Certiorarified Mandamus calling for
                     the records pertaining to the impugned suspension order vide
                     Na.Ga.244/A1/2024 dated 16.02.2024 issued by the first respondent
                     against the petitioners and quash the same and consequently to reinstate

https://www.mhc.tn.gov.in/judis
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                                                                      Writ Petition Nos.9406 & 9408 of 2024

                     the petitioners as salesman in the Shop No.9728, Adhichapuram,
                     Tiruvarur District and supervisor in Tiruvarur District respectively.


                                  For Petitioners     : Mr.P.Vijendran
                                  [in both W.Ps.]

                                  For Respondents     : Mr.C.Ramesh
                                  [in both W.Ps.]       Standing Counsel

                                                         *****

                                                COMMON O R D E R

Learned counsel for petitioners seeks permission of this Court to withdraw the present writ petitions and has also made an endorsement to that effect.

Recording the said endorsement, these writ petitions are dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.

22.10.2024 Note: Issue order copy by 23.10.2024 Neutral Citation: Yes/No Index: yes/no Speaking Order/Non-Speaking Order gm https://www.mhc.tn.gov.in/judis 2/4 Writ Petition Nos.9406 & 9408 of 2024 To

1.The District Manager (TASMAC Ltd.), District Manager Office, R.S.No.461/2, Master Plan Complex, Mannargudi Road, Vilamal, Tiruvarur District - 610 004.

2.The Assistant Manager (Accounts), TASMAC Ltd., Arakkonam, Thiruvarur District.

https://www.mhc.tn.gov.in/judis 3/4 Writ Petition Nos.9406 & 9408 of 2024 N.ANAND VENKATESH, J gm Writ Petition Nos.9406 & 9408 of 2024 22.10.2024 https://www.mhc.tn.gov.in/judis 4/4