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State of Uttar Pradesh - Section

Section 1 in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

1. Short title and commencement.

(1)This Act may be called Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018.
(2)It shall be deemed to have come into force on June 29, 2018.