Section 2(h) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961
(h)'crushing season' means the period beginning on the 15th November in any year and ending on the 30th April next following or any other period notified by the Cane Commissioner in consultation with the council in respect of any particular factory [or khandasari unit;] [Added by Act No.4 of 1967.]
