Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 26 in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005 26. Laying of the Rules on the Table of the Legislative Assembly. - These Rules shall be laid on the Table of the Legislative Assembly.
