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[Cites 0, Cited by 0] [Section 87D(5)] [Section 87D] [Entire Act]

State of Goa - Subsection

Section 87D(5)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)It shall be duty of every Government servant, of every rank and post, to render all assistance including acting as witnesses or panchas, when called upon to do so, during any search, seizure or other operations undertaken pursuant to this Act, by any officer mentioned in sub-section (1) of this section.