Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 71 in Rules Under the Land and Revenue Regulation 71. Forecast report. - A forecast report is required for a resettlement under section 6 of the Assam Land Revenue Reassessment Act, and the rules framed thereunder.
