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State of Andhra Pradesh - Section

Section 33 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

33. Training:

- The Director General of Fire Services shall organize various training courses for different levels as envisaged in Annexures II and III of the Andhra Pradesh Fire Service Manual. He shall take the assistance of the Additional Director of Fire Services at Headquarters and the Divisional Fire Officer, State Training School and the Director, National Fire Service College, Nagpur. He shall also coordinate with the Government, the Administrative Department fore Fire Service in the Government and organize courses on Administration and Management Training, Seminars and Conferences. He shall also coordinate with the Fire Advisor, Ministry of Home Affairs and Director, Indian Standards Institutions and the Director, Supplies and Disposals, Government of India and organize courses on quality control and purchase procedure. He shall also coordinate with the Director, Central Building Research Institute, Rurkee and Fire Advisor, Ministry of Defence and Advisor, Communications, Government of India and organize courses on Research and Development of up to date technology in the department for the betterment of service and to satisfy the safety needs of the public from the fire hazards.