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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(e) in The U.P. Harcourt Butler Technical University Act, 2016

(e)to consider and make recommendations regarding new proposals for creation of Professorships, Associate Professorships, Assistant Professorships, and non-vocational academic staff required by the University;