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Chattisgarh High Court

Ramcharan Mourya vs State Of Chhattisgarh 27 Fa/55/2001 ... on 22 January, 2019

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                              MCRC No. 483 of 2019
                            Ramcharan Mourya Versus State Of Chhattisgarh



    1

22-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi