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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Chandigarh Milk Colony Allotment of Sites Rules, 1975

(1)In addition to payment of 25 per cent premium under rule 7, the remaining 75 per cent premium may be paid in lump sum within 30 days from the date of allotment without any interest.