Supreme Court - Daily Orders
Cit-Iii vs Sharada Erectors Pvt. Ltd on 28 March, 2014
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ITEM NO.18 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2014
CC 2632/2014
(From the judgement and order dated 30/01/2013 in ITA No.1045/2011 of The
HIGH COURT OF BOMBAY)
CIT-III Petitioner(s)
VERSUS
SHARADA ERECTORS PVT. LTD Respondent(s)
WITH I.A.1 (C/delay in filing SLP and c/delay in refiling SLP)
Date: 28/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mohan Parasaran,SG
Mr. Rahul Kaushik,Adv.
Ms. Anita Sahni,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
|(Sarita Purohit) | |(Sneh Lata Sharma) | |Court Master | |Court Master |