Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(2)(c) in The Punjab Forward Contracts Tax Act, 1951 (c)the returns to be furnished under sub-section (2) of section 7 and the dates by which and the authority to which, such returns shall be furnished;