Section 32(4) in The Chit Fund (Manipur) Rules, 1994
(4)Particulars of the chit-(i)Number and date of registration of the chit agreement;(ii)Office where the chit agreement was registered;(iii)The chit amount;(iv)The total number of tickets;(v)The number of subscribers and the numbers of tickets subscribed by each subscriber;(vi)The number of non-prized subscribers on the date of the petition, and(vii)The number of unpaid prize subscribed, if any.
