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Madhya Pradesh High Court

Lalit Kumar Khare vs The State Of Madhya Pradesh on 5 March, 2018

                                              THE HIGH COURT OF MADHYA PRADESH
                                                          WP-795-2018
                                                 (LALIT KUMAR KHARE Vs THE STATE OF MADHYA PRADESH)


                                    2
                                    Gwalior, Dated : 05-03-2018
                                       Parties through their counsel.
                                       As prayed on behalf of the respondent, 15 days time is granted

to file reply.

List the case in the week commencing 26th of March, 2018.

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Digitally signed by ABDUR
RAHMAN
Date: 2018.03.06 11:25:00 +05'30'       (SANJAY YADAV)                              (ASHOK KUMAR JOSHI)
                                            JUDGE
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