Madhya Pradesh High Court
Lalit Kumar Khare vs The State Of Madhya Pradesh on 5 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-795-2018
(LALIT KUMAR KHARE Vs THE STATE OF MADHYA PRADESH)
2
Gwalior, Dated : 05-03-2018
Parties through their counsel.
As prayed on behalf of the respondent, 15 days time is granted
to file reply.
List the case in the week commencing 26th of March, 2018.
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Digitally signed by ABDUR
RAHMAN
Date: 2018.03.06 11:25:00 +05'30' (SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE
Pr JUDGE
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