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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(12) in West Bengal Co-operative Societies Rules, 2011

(12)The Board of Arbitrators or Forum of Arbitrators or the Arbitrator, as the case may be, may invite any technical expert or any Audit officer to give opinion on any technical matter.