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Union of India - Section

Section 150 in 150 Years of Kuka Movement Rules, 2012

150. Years of Kuka Movement Rules, 2012

Published vide Notification New Delhi, the 23rd August, 2012Ministry of Finance(Department of Economic Affairs)G.S.R. 648(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section 24 of the Coinage Act, 2011 (11 of 2011) and in supersession of the earlier notification No. G.S.R.667 (E) dated 11th August, 2010 and S.O. 1970 (E) dated 11th August, 2010 except in respect of things done or omitted to be done before such supersession, the Central Government hereby makes the following rules, namely: -