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[Cites 0, Cited by 0] [Section 438(2)] [Section 438] [Entire Act]

State of Goa - Subsection

Section 438(2)(c) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(c)Where the gift made to a stranger is inofficious it shall be reduced in accordance with sections 111 to 121 of this Act;