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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)The appeal under sub-rule (1) shall state the grounds for the appeal and shall be accompanied by all relevant documents in original which shall be returned along with the decision communicated under sub-rule (4).