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Lok Sabha Debates

Introduction Of The Criminal Law (Amendment) Bill, 2012. on 4 December, 2012

> Title: Introduction of the Criminal Law (Amendment) Bill, 2012. THE MINISTER OF HOME AFFAIRS (SHRI SUSHILKUMAR SHINDE): Madam, I beg to move for leave to introduce a Bill further to amend the Indian Penal Code, the Code of Criminal Procedure, 1973 and the Indian Evidence Act, 1872. … (Interruptions)

MADAM SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the Indian Penal Code, the Code of Criminal Procedure, 1973 and the Indian Evidence Act, 1872.”   The motion was adopted.
… (Interruptions)
SHRI SUSHILKUMAR SHINDE: I introduce the Bill.
… (Interruptions)
MADAM SPEAKER: The House stands adjourned to meet again at 12:30 pm. 12.08 hrs The Lok Sabha then adjourned till Thirty Minutes past Twelve of the Clock.  
                               
12.30 hrs The Lok Sabha re-assembled at Thirty Minutes past Twelve of the Clock.
 

(Shri Francisco Cosme Sardinha in the Chair) … (Interruptions)

MR. CHAIRMAN : Please sit down. The House shall now take up ‘Zero Hour’ matters.

Shri S. Alagiri        --        Not present.   

Shri Rudramadhab Ray.