Lok Sabha Debates
Introduction Of The Criminal Law (Amendment) Bill, 2012. on 4 December, 2012
> Title: Introduction of the Criminal Law (Amendment) Bill, 2012. THE MINISTER OF HOME AFFAIRS (SHRI SUSHILKUMAR SHINDE): Madam, I beg to move for leave to introduce a Bill further to amend the Indian Penal Code, the Code of Criminal Procedure, 1973 and the Indian Evidence Act, 1872. … (Interruptions)
MADAM SPEAKER: The question is:
“That leave be granted to introduce a Bill further to amend the Indian Penal Code, the Code of Criminal Procedure, 1973 and the Indian Evidence Act, 1872.” The motion was adopted.
… (Interruptions)
SHRI SUSHILKUMAR SHINDE: I introduce the Bill.
… (Interruptions)
MADAM SPEAKER: The House stands adjourned to meet again at 12:30 pm. 12.08 hrs The Lok Sabha then adjourned till Thirty Minutes past Twelve of the Clock.
12.30 hrs The Lok Sabha re-assembled at Thirty Minutes past Twelve of the Clock.
(Shri Francisco Cosme Sardinha in the Chair) … (Interruptions)
MR. CHAIRMAN : Please sit down. The House shall now take up ‘Zero Hour’ matters.
Shri S. Alagiri -- Not present.
Shri Rudramadhab Ray.