Bombay High Court
Onkar Ramchandra Athawale Prop. Of M/S. ... vs Awade Industries Private Limited And ... on 3 January, 2024
Author: Prakash D. Naik
Bench: Prakash D. Naik
Board Sr.No.:-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. REVISION APPLN. NO. 41 OF 2022
Onkar Ramchandra Athawale Prop. Of M/s. ....APPLICANT
Bhima Colour Cartoons
V/S
Awade Industries Private Limited And Anr. ....RESPONDENT
WITH CR. REVISION APPLN. NO. 43 OF 2022 Onkar Ramchandra Athawale Prop. Of M/s. ....APPLICANT Bhima Colour Cartoons V/S Awade Industries Private Limited And Anr. ....RESPONDENT WITH CR. REVISION APPLN. NO. 42 OF 2022 Onkar Ramchandra Athawale Prop. Of M/s. ....APPLICANT Bhima Colour Cartoons V/S Awade Industries Private Limited And Anr. ....RESPONDENT WITH CR. REVISION APPLN. NO. 44 OF 2022 Onkar Ramchandra Athawale Prop. Of M/s. ....APPLICANT Bhima Colour Cartoons V/S Awade Industries Private Limited And Anr. ....RESPONDENT Page 1/2 ::: Uploaded on - 03/01/2024 ::: Downloaded on - 04/01/2024 10:12:18 ::: WITH CR. REVISION APPLN. NO. 45 OF 2022 Onkar Ramchandra Athawale Prop. Of M/s. ....APPLICANT Bhima Colour Cartoons V/S Awade Industries Private Limited And Anr. ....RESPONDENT Adv. Sidheshwar Namdev Biradar for Petitioner Adv. Dhananjay A. Utture i/b Adv. Prajakt Mukund Arjunwadkar for Respondent No. 1 Adv. Y. Y. Dabake APP, for Respondent/State CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK J DATE : 3rd January, 2024 P.C. :
At the request of learned counsel for the Respondent , stand over to 12/02/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 03/01/2024 ::: Downloaded on - 04/01/2024 10:12:18 :::