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[Cites 0, Cited by 2] [Entire Act]

State of Karnataka - Section

Section 24 in Universities of Agricultural Sciences Act, 2009

24. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)The Chancellor
(ii)Pro-Chancellor
(iii)The Vice-Chancellor
(iv)The Directors
(v)The Deans
(vi)The Registrar
(vii)The University Librarian
(viii)Dean of Student Welfare
(ix)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University; and
(x)Comptroller