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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(1)(xi) in North East Adventist University Act, 2015

(xi)To supervise and control the places of residence for the students of the University and to regulate the discipline of the students of the University and to make arrangements for promoting their health;