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[Cites 0, Cited by 0] [Section 230] [Entire Act]

State of Rajasthan - Subsection

Section 230(b) in Rajasthan Municipalities Act, 2009

(b)to provide for separate receptacles or disposal bags for the storage of-
(i)Organic and biodegradable wastes,
(ii)Recyclable or non-bio-degradable wastes, and
(iii)Domestic hazardous wastes, so as to ensure that these different types of wastes do not get mixed,