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[Cites 2, Cited by 0]

Madras High Court

K.Kumaran vs Mr.Narendra Babu on 25 November, 2015

Author: K.Kalyanasundaram

Bench: K.Kalyanasundaram

        

 
		IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25.11.2015
CORAM
THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM

W.P.No.37360 of 2015
and
M.P.No.1 of 2015

K.Kumaran							..		Petitioner
							Vs.
1.Mr.Narendra Babu,
   The Deputy Commandant
   CISF, Unit,
   CPCL Manali,
   Chennai- 600 068.

2.The Group Commandant,
   CISF, Group Head Quarters,
   Block - D, Rajaji Bhavan,
   Besant Nagar, Chennai - 600 090.

3.Mr.N.Venugopal, IPS
   The Deputy Inspector General,
   CISF, South Zone Head Quarters,
   Block - D, Rajaji Bhavan,
   Besant  Nagar, Chennai - 600 090. 			..		Respondent 

Prayer:  The Writ Petition filed under Article 226 of  the Constitution of India for issue a Writ of Certiorari-fied Mandamus, to call for the records relating to the order passed by the 1st respondent in the office order No.E-42099/CISF/CPCL/PA/O.O/2015/3689, dated 20.11.2015 and the movement order No.E-42099/CISF/CPCL/DE/Adm/2015/2969 dated 21.11.2015 issued by the first respondent and to quash the same and to direct the respondents to retain the petitioner at CPCL, Manali till the forth coming inter zonal transfer 2016 with TA/DA Benefits. 

		For Petitioner 			: Mr.A.S.Mujibur Rahman
		For Respondent			: Mr.K.Raju
							  Central Government Standing 
							  Counsel
					   
						O R D E R

It is represented by the learned counsel for the respondent that the deployment order passed against the petitioner dated 20.11.2015 was recalled based on his representation and he has also joined duty on 24.11.2015 at 14.45hours.

2. The learned counsel for the petitioner has also produced the order of the Deputy Commandant CISF Unit CPCL Manali dated 25.11.2015.

The statement of the learned counsel for the petitioner is recorded and the writ petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petition is closed.

25.11.2015 sms To

1.Mr.Narendra Babu, The Deputy Commandant CISF, Unit, CPCL Manali, Chennai- 600 068.

2.The Group Commandant, CISF, Group Head Quarters, Block - D, Rajaji Bhavan, Besant Nagar, Chennai - 600 090.

3.Mr.N.Venugopal, IPS The Deputy Inspector General, CISF, South Zone Head Quarters, Block - D, Rajaji Bhavan, Besant Nagar, Chennai - 600 090.

K.KALYANASUNDARAM,J.

sms W.P.No.37360 of 2015 and M.P.No.1 of 2015 25.11.2015