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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Tamilnadu - Subsection

Section 87(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)The orders issued by the Government, from time to time, regarding the maintenance of vehicle, use of petrol and log book thereof shall be followed in respect of each of the vehicles of the Board and the market committee.