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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(4) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(4)Nothing in this section shall in any way affect and obligations accepted by or imposed upon the University by any declaration of trust executed by or on behalf of the University for the administration of any trust.