Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 13 February, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015 & Crl.M.A. Nos. 15734/2015, 17429/2015,
15790/2016
DR ANBUMANI RAMADOSS ..... Petitioner
Through: Mr. Mukul Gupta, Sr. Advocate with
Mr. Vibhor Garg, Mr. Tushar Gupta,
Ms. Nitya Gupta and Mr. Deepanshu
Panwar, Advocates.
versus
CBI ..... Respondent
Through: Ms. Rajdipa Behura, SPP for CBI
with Mr. Philomon Kani and
Ms. Kriti Handa, Advocates along
with Inspector Navin Tolani, CBI.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 13.02.2019 List with connected matters on 06.03.2019.
I.S.MEHTA, J FEBRUARY 13, 2019 nd