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Delhi High Court - Orders

Dr Anbumani Ramadoss vs Cbi on 13 February, 2019

Author: I.S.Mehta

Bench: I.S.Mehta

$~27
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL.M.C. 4442/2015 & Crl.M.A. Nos. 15734/2015, 17429/2015,
    15790/2016

    DR ANBUMANI RAMADOSS                  ..... Petitioner
                Through: Mr. Mukul Gupta, Sr. Advocate with
                         Mr. Vibhor Garg, Mr. Tushar Gupta,
                         Ms. Nitya Gupta and Mr. Deepanshu
                         Panwar, Advocates.
                versus
    CBI                                              ..... Respondent
                      Through:     Ms. Rajdipa Behura, SPP for CBI
                                   with Mr. Philomon Kani and
                                   Ms. Kriti Handa, Advocates along
                                   with Inspector Navin Tolani, CBI.

    CORAM:
    HON'BLE MR. JUSTICE I.S.MEHTA
                 ORDER

% 13.02.2019 List with connected matters on 06.03.2019.

I.S.MEHTA, J FEBRUARY 13, 2019 nd