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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(2)No relocation of wood based industries shall be allowed into the area prohibited under these rules. However shifting will be allowed from within the 5 KMs., of forest area to outside as approved by the State Level Committee.