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[Cites 0, Cited by 0] [Section 532] [Entire Act]

State of Odisha - Subsection

Section 532(4) in Orissa Municipal Rules, 1953

(4)
(a)The distance of the stables or outhouses for animals shall not be less than 50 feet from any room in the main buildings.
(b)No living room shall be permitted to be built over a stable or cow house.
(c)No cow house or stable shall have direct communication with any room used for human habitation.