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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(8) in Bihar Factories Rules, 1950

(8)The Certifying Surgeon or the Examining Surgeon, as the case may be, at his periodical visits shall satisfy himself as to the fitness of all the adolescents and children employed in the factory and shall revoke the certificate of fitness of any whom he deems to be unfit.