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State of Uttar Pradesh - Section

Section 104 in The U.P. Minor Minerals (Concession) Rules, 1963

104. Availability of area for regrant on prospecting license or mining lease to be notified.

(1)If any area which was held under a mining lease under Chapter IX or under Mineral Concession Rules, 1960 or reserved under-section 17-A of the becomes available for regrant on prospecting license or mining lease the District Officer shall notify the availability of the area through a notice inviting application for grant of prospecting license or mining lease specifying a date, which shall not be earlier than thirty days from the date of notice and giving description of such area and a copy of such notice shall be displayed on the notice board of his office and shall also be sent to the Tehsildar of such area and the Director.
(2)The applications for grant of prospecting license or mining lease under sub-rule (1) shall be received within seven working days from the date specified in the notice referred to in the said sub-rule of however the number of application received for any area is less than three the District Officer may further extend the period for seven more working days and if even thereafter the number of application remain less than three the District Officer shall notify the availability of this area a fresh in accordance with the said sub-rule.
(3)An application for grant of prospecting license or mining lease for such area which is already held under a lease or notified under sub-rule (1) of rule 23 or reserved under section 17 A of the Act and whose availability has not been notified under sub-rule (1) shall be deemed to be premature and shall not be considered.[First Schedule] [Substituted by Notification No. 306/ 35-86-2019-153(Sa.)-2017, dated 6.3.2019.]
SI. No. Minerals Rate of Royalty
1 2 3
1 Limestone Rs 150.00 per tonne or Rs 275.00 per cubicmetre
2 Marble or Marble Chips (Sangmermer) Rs 206.00 per tonne or Rs 405.00 per cubicmetre
3 Brick earth Nil
4 Building Stone  
(i) Granite(sized dimensional stone)  
  (a) 1 metre or above size Rs 5000.00 per cubic metre
  (b) below 1 metre size Rs 3000.00 per cubic metre
(ii) Sized dimentional stoneincluding slabs and ashlar(sand stone, quartzite) Rs 650.00 per cubic metre
(iii) Milestone and HandChakis(sand stone, quartzite) Rs 600.00 per cubic metre
(iv) Khandas and Boulders  
  (a) Granite and Dolostone sized up to25cmx25cmx25cm Rs 125.00 per cubic metre
  (b) Sand stone and quartzite sized up to25cmx25cmx25cm Rs 100.00 per cubic metre
(v) Bllasl (Gitti)  
  (a) Granite and Dolostone Rs 160.00 per cubic metre
  (b) Sand Stone/Quartzite Rs 110.00 per cubic metre
  (c) Stone Dust Rs 100.00 per cubic metre
5 Morrum  
  (a) available in the river bed Rs 150.00 per cubic metre
  (b) red morrum deposit due to erosion of hills Rs 75.00 per cubic metre
6 Ordinary sand (Other than sand used for prescribedpurposes)  
  (a) First Category (Found in districts mentionedin scheduled second) Rs 65.00 per cubic metre
  (b) Second Category (Found in districts mentionedin scheduled second) Rs 55.00 per cubic metre
7 Bajri (Single) Rs 110.00 per cubic metre
8 Ordinary Clay or Ordinary earth Nil
9 Pyrophylitc Rs 300.00 per tonn
10 Diaspore Rs 500.00 per tonn
11 Silica Sand Rs 100.00 per tonn
12 China Clay 12% of pit's mouth value
13 Calcite 12% of pit's mouth value
14 Quartz Rs 100 per tonn
15 Any other minor mineral for which the rate ofroyalty not specified 10% of pit's mouth value
[Second Schedule] [Substituted by Notification No. 243/86-2016-200/77-T.C.II, dated 19.1.2016.](See Rule 22)
  Name of Minor Mineral Name of Districts/river Rate of dead rent per acre
  1 2 3
1. Marble and MarbleChips Sonebhadra and other district ifany Rs 40,000.00
2. Limestone Sonebhadra and other district ifany Rs 40,000.00
  A. Sand stone andQuartzite Laliltpur, Banda, Mirzapur,Sonbhadra, Agra,Allahabad,Mathura and other districts ifany Rs 65,000.00
  B. Granite/Dolostone Jhansi, Lalitpur, Mohaba,Hamirpur, Banda,Jalaun,Sonbhadra and other districts if any Rs 1,20,000.00
  Such Building Stone,Ballast, Bajri andOrdinary Sand as arefound in mixed form inthe river bed. Bijnor, Sharanpur, Bahraich,Lakhimpur Khiri,Balrampurand other districts, if any. Boulder Rs 90,000.00Bajri Rs 90,000.00Ordinary Sand Rs 40,000.00The separate rate will becharged oneach minerals.
  Morrum Hamirpur, Mahoba, Jhansi,Banda, Jalaun,Lalitpur,Chitrakoot, Kausambi(Yamuna) Fatehpur, Sonbhadraandother district, if any Rs 90,000.00
  (I) (River bed)    
  (II) Red Morrumdeposit due to erosionof hills All districts where available Rs 24,000.00
6. Ordinary Sand(I) Category I Allahabad (Yamuna) Mirzapur,Firozabad, Agra,Meerut, Mau,Ghaziabad Bagpat, GautambudhNagar, Varanasi,Gorakhpur,Chandauli, Bhadohi, Azamgarh,Kanpur Nagar, Bijnaur,Unnao,Etawah, Auraiya, Ballia,Faizabad, Bulandshahar,Muzaffamagar,Ambedkamagar, Deoria,Kushinagar, Saharanpur,Basti,Santkabimagar, Gonda,Maharajganj, SidharthnagarBalrampur, Gazipur, Bahraich,Shravasti, Barabanki,Saharanpur,Shamli, Hapur,Kasganj, Sambhal, J.P. Nagar,Kanpur Dehat Rs 50,000.00
7. Ordinary SandCategory II Shahjahanpur, Mathura,Moradabad, Badaun, Rampur,Lucknow,Aligarh, Hardoi, RaeBareli, Fatehpur (Ganga) Kausambi, (Ganga)Allahabad(Ganga) Pratapgarh, Etah,Bareilly, Sultanpur,Sitapur,Farukhabad, Kannauj, Pilibhit,Mainpuri, Hathras,Jaunpur,Lakhimpur Kheri, Amethi Rs. 30,000.00
8. Ordinary Clay orOrdinary earth In all districts where available Rs 10,000.00
9. Pyrophylite Diaspore,Silica Sand, Chinaclay, Calcite andOtherMinor Minerals In all districts where available Rs 20,000.00
[Fifth Schedule [Inserted by Notification No. 1868/LXXXVI-2019-57(Sa)/2017, dated 13.8.2019.]