Madhya Pradesh High Court
Idea Cellular Limited vs Mr.Rakesh Singh on 23 June, 2014
CONC No. 463/2014 23.06.2014 Shri Vij ayesh Atre, Advocate for the applicant. Heard. Issue notice, before admission, to the respondents.
Returnable on 21.07.2014. In addition, Dastz' permitted. (A. M. Khanwilkar) (Shantanu Kemkar) Chief Justice Judge 5/