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Madhya Pradesh High Court

Idea Cellular Limited vs Mr.Rakesh Singh on 23 June, 2014

CONC No. 463/2014
23.06.2014

Shri Vij ayesh Atre, Advocate for the applicant.

Heard.

Issue notice, before admission, to the respondents.

Returnable on 21.07.2014. In addition, Dastz' permitted. (A. M. Khanwilkar) (Shantanu Kemkar) Chief Justice Judge 5/