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Union of India - Section

Section 63 in The Explosives Rules, 2008

63. Restriction on transport of explosives except fireworks and safety fuse by vehicles other than road vans or compressor mounted motor truck or tractor

.-No explosive other than fireworks or safety fuse shall be transported by any carriage, which is not, a road van or compressor mounted motor truck or tractor:Provided that any carriage, which is not a road van or compressor mounted motor truck or tractor, may transport any explosive if the distance from the place of loading to the place of destination does not exceed ten kilometres and the following conditions are complied with:
(a)the transport of explosives is restricted to the period between sunrise and sunset;
(b)the explosives are accompanied by at least two able-bodied guards;
(c)a red flag is displayed on each cart;
(d)the packages containing explosives are suitably covered by a tarpaulin, and secured.