Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 298] [Entire Act] Union of India - Subsection Section 298(3) in The Merchant Shipping Act, 1958 (3)When any information [(including any amendment thereto)] [ Inserted by Act 21 of 1966, Section 14 (w.e.f. 28.5.1966).] under this section is provided for any ship, the owner shall send a copy thereof to the Director General.
