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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1)(viii) in Andhra Pradesh Excise Act, 1968

(viii)of selling or using for bona fide purpose as may be specified any liquor or other intoxicant or material as may be specified in the said order.