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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Meghalaya - Subsection

Section 25(iii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(iii)SPC shall impanel reputed agencies to carry out impact assessment. The DPC shall engage agencies to carry out studies specific to district, which are not covered by the agencies employed by SPC. The Impact Assessment Reports shall be put before the State EG Council and also be submitted to Government of Meghalaya and Government of India. SPC shall take appropriate remedial measures based on the reports of the above studies.