Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144E] [Entire Act] Union of India - Subsection Section 144E(4) in The Indian Post Office Rules, 1933 (4)The payee may present his request for payment of 'IMO' along with the confidential 'IMO' number in the prescribed form in any specified post office other than the post office of its booking.
