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Supreme Court - Daily Orders

Balaji Steel Trade vs Fludor Benin S.A on 22 January, 2024

     ITEM NO.41                                COURT NO.1                  SECTION PIL-W

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

                              Petition(s) for Arbitration          No(s).65/2023

     BALAJI STEEL TRADE                                                     Petitioner(s)

                                                        VERSUS

     FLUDOR BENIN S.A & ORS.                                                Respondent(s)

     (WITH IA No.242054/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.242056/2023-EXEMPTION FROM FILING O.T. and IA
     No.242050/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS)

     Date : 22-01-2024 This petition was called on for hearing today.

     CORAM :               HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE J.B. PARDIWALA
                           HON'BLE MR. JUSTICE MANOJ MISRA

     For Petitioner(s)                  Mr. Tejas Karia, Adv.
                                        Ms. Shruti Sabharwal, Adv.
                                        Mr. Nishant Doshi, Adv.
                                        Mr. Nitin Sharma, Adv.
                                        Mr. S. S. Shroff, AOR

     For Respondent(s)                  Mr. Nakul Dewan, Sr. Adv.
                                        Mr. Vijayendra Pratap Singh, Adv.
                                        Mr. Abhijnan Jha, AOR
                                        Ms. Urvashi Misra, Adv.
                                        Mr. Arnab Ray, Adv.
                                        Ms. Nooreen Sarna, Adv.
                                        Ms. Tansi Fotedar, Adv.

                                        Mr. Siddharth Dave, Sr. Adv.
                                        Mr. Susshil Daga, Adv.
                                        Mr. Pallav Mongia, AOR
                                        Mr. Anurag Kalavatiya, Adv.
                                        Mr. Chitransh Mathur, Adv.
                                        Ms. Parul Singhal, Adv.
                                        Ms. Vidhi Thaker, Adv.

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by Sanjay Kumar Date: 2024.01.22 17:53:52 IST List the Petition on 25 January 2024.

Reason:

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR