Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 22 January, 2024
ITEM NO.41 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s).65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
(WITH IA No.242054/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.242056/2023-EXEMPTION FROM FILING O.T. and IA
No.242050/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 22-01-2024 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Tejas Karia, Adv.
Ms. Shruti Sabharwal, Adv.
Mr. Nishant Doshi, Adv.
Mr. Nitin Sharma, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv.
Mr. Abhijnan Jha, AOR
Ms. Urvashi Misra, Adv.
Mr. Arnab Ray, Adv.
Ms. Nooreen Sarna, Adv.
Ms. Tansi Fotedar, Adv.
Mr. Siddharth Dave, Sr. Adv.
Mr. Susshil Daga, Adv.
Mr. Pallav Mongia, AOR
Mr. Anurag Kalavatiya, Adv.
Mr. Chitransh Mathur, Adv.
Ms. Parul Singhal, Adv.
Ms. Vidhi Thaker, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2024.01.22 17:53:52 IST List the Petition on 25 January 2024.
Reason:(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR