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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(1)(iv) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968

(iv)for the appointment, and the conditions of service of the Registrar and other officers and servants appointed under section 13;