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Union of India - Section

Section 9 in The National Food Security Act, 2013

9. Coverage of population under Targeted Public Distribution System.—

The percentage coverage under the Targeted Public Distribution System in rural and urban areas for each State shall, subject to sub-section (2) of section 3, be determined by the Central Government and the total number of persons to be covered in such rural and urban areas of the State shall be calculated on the basis of the population estimates as per the census of which the relevant figures have been published.