Patna High Court - Orders
Rama Nand Pd.Singh vs The Bihar State Housing Board& on 22 February, 2018
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12016 of 2002
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RAMA NAND PD.SINGH
... ... Petitioner/s
Versus
THE BIHAR STATE HOUSING BOARD&
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. KAUSHAL KUMAR JHA
For the Respondent/s : Mr. SHRAVAN KUMAR
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
6 22-02-2018Heard learned counsel for the petitioner and learned counsel for the Housing Board Mr. Anshuman Singh.
List this matter for further hearing on 27.02.2018.
(S. Kumar, J) veena/-
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