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Patna High Court - Orders

Rama Nand Pd.Singh vs The Bihar State Housing Board& on 22 February, 2018

Author: S. Kumar

Bench: S. Kumar

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Civil Writ Jurisdiction Case No.12016 of 2002
                 ======================================================
                 RAMA NAND PD.SINGH

                                                                      ... ... Petitioner/s
                                          Versus
                 THE BIHAR STATE HOUSING BOARD&

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :   Mr. KAUSHAL KUMAR JHA
                 For the Respondent/s   :   Mr. SHRAVAN KUMAR
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                       ORAL ORDER

6   22-02-2018

Heard learned counsel for the petitioner and learned counsel for the Housing Board Mr. Anshuman Singh.

List this matter for further hearing on 27.02.2018.

(S. Kumar, J) veena/-

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