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State of Rajasthan - Section

Section 9 in Rajasthan Forest Subordinate Service Rules, 2015

9. Reservation of vacancies of Backward Classes, Special Backward Classes and Economically Backward Classes.

- Reservation of vacancies of Backward Classes, Special Backward Classes and Economically Backward Classes shall be in accordance with the provisions of law in force at the time of direct recruitment. In the event of nonavailability of eligible and suitable candidate amongst Backward Classes, Special Backward Classes and Economically Backward Classes in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure.