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[Cites 0, Cited by 0] [Section 216] [Entire Act]

State of Punjab - Subsection

Section 216(d) in Punjab Jail Manual, 1996

(d)visit the female prisoners at their work at intervals of not more than one hour during the hours of labour on each day, and satisfy herself that every such prisoner is performing the task allotted to her diligently and according to the orders in force.