Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Jammu-Kashmir - Subsection Section 56(iv) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (iv)giving direction to market committees in general or any market committee in particular with a view to ensure improvement thereof;
